(1.) Cm No.30662/2018 (for exemption)
(2.) The application is disposed of. CM(M) 870/2018 & CM No.30661/2018 (for stay)
(3.) This petition under Article 227 of the Constitution of India impugns the order [dated 16th July, 2018 in HMA No.398/2017 of the Judge, Family Court, South-East].
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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