MEDICAL COUNCIL OF INDIA Vs. RAJIV KUMAR AGRAWAL

JUDGEMENT

(1.) Cm.Appl 6093 and 6095/2018(Exemption) in LPA 63/2018

(2.) The applications stand disposed of.

(3.) Both these appeals arise out of a common order passed by the learned Single Judge of this Court dated 10.11.2017 by which the writ petition filed by Rajeev Kumar Agrawal (in short RKA) (appellant in LPA 63/2018) herein has been allowed in part.