SATYA PAL SOBTI Vs. ACHRAJ NATH & ORS

JUDGEMENT

(1.) Smt. Kailash Wati Sobti was a perpetual lessee of the suit property bearing no. H-376. Vikas Puri, New Delhi, measuring 207 sq. mts. (earlier known as Bodella Residential Scheme located in Village Bodella Hostel Possingipur and Keshopur Revenue Estate). The lease was executed on 8th February, 1980 by the Delhi Administration. This lease was duly registered. Smt. Kailash Wati was the wife of Sh. Kundan Lal who had passed away on 19th March, 1973. She was blessed with 6 sons and two daughters:

(2.) Sh. Trilok Nath Sobti - Passed away. LRs are Defendants 5-8

(3.) Sh. Satya Pal Sobti - Plaintiff