LAWS(DLH)-2018-12-311

DEPUTY SECRETARY (HOSPITALS) Vs. BHAYANA BUILDERS PVT LIMITED

Decided On December 11, 2018
Deputy Secretary (Hospitals) Appellant
V/S
Bhayana Builders Pvt Limited Respondents

JUDGEMENT

(1.) Cav 1153/2018

(2.) Allowed, subject to just exceptions.

(3.) Issue notice. Mr. Mitra accepts notice on behalf of the respondent.