(1.) C.M. No. 2167/2018 (exemption)
(2.) The facts as are relevant for the adjudication of the present appeal are as adumbrated herein below:- Dear ,
(3.) Ms. Ghosh, learned counsel appearing on behalf of the appellant assails the impugned order essentially on two limbs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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