(1.) Pleadings are complete.
(2.) With the consent of the parties, the writ petitions are set down for final hearing and disposal.
(3.) Arguments have been addressed individually, however, for the sake of convenience the writ petitions are being disposed of, by this common judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN