LAWS(DLH)-2018-7-812

MAHADESH Vs. AIRPORT AUTHORITY OF INDIA

Decided On July 18, 2018
Mahadesh Appellant
V/S
AIRPORT AUTHORITY OF INDIA Respondents

JUDGEMENT

(1.) Cm. APPL.27931/2018(Exemption) in LPA 378/2018

(2.) The applications stand disposed of.

(3.) The applications are dismissed as not pressed.