LAWS(DLH)-2018-8-290

RAILWAY BOARD Vs. PRASHANT KUMAR

Decided On August 10, 2018
RAILWAY BOARD Appellant
V/S
PRASHANT KUMAR Respondents

JUDGEMENT

(1.) CM.Appl 21659/2018 (delay)

(2.) Heard.

(3.) The prayer made in the application is not opposed. Delay of 173 days in filing the present appeal is condoned.