(1.) This action has been initiated to assail communication dated 17.3.2017 and 3.4.2017 which are appended as Annexure-D and Annexure- A respectively to the petition. These communications have been addressed by respondent no.2 to the petitioner herein.
(2.) Moving further and in order to adjudicate upon the present petition the following broad facts are required to be noticed.
(3.) The petitioner had evidently filed an application for grant of patent in India corresponding to PCT/ FR/2014/050623. This application was filed on 18.3.2014 and was titled "Blade and Blade Dihedral Angle".