(1.) Crl.L.P. 537/2017
(2.) Leave to appeal petition is disposed of.
(3.) Aforesaid complaint cases were dismissed for non prosecution by the learned Metropolitan Magistrate vide order dated 3rd May, 2017 for non appearance of the complainant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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