(1.) Cm No.6975/2018 in W.P.(C) 1694/2018
(2.) Issue notice. Ms. Anunita Chandra accepts notice on behalf of respondent no.1/UOI.
(3.) The issue which arises in the present petitions has arisen in several other cases before this Court. Therefore, the relief which I propose to give in the present petitions is one which has been given in other matters as well. Thus, a counter affidavit is not necessary as the stand of the official respondents is no different to that which were decided by my predecessor.