LAWS(DLH)-2018-11-325

AMARDEEP SINGH CHADHA Vs. NIRMEET KAUR

Decided On November 16, 2018
Amardeep Singh Chadha Appellant
V/S
Nirmeet Kaur Respondents

JUDGEMENT

(1.) Cm. No.47438/2018 (Exemption)

(2.) The application stands disposed of.

(3.) This is an application filed by appellant seeking condonation of 17 days delay in filing the appeal.