ALFA PACKERS AND MOVERS Vs. UNION OF INDIA

JUDGEMENT

(1.) The petitioner has filed the present petition praying as under:-

(2.) The petitioner is aggrieved by the action of the respondent denying the extension of the contract awarded to the petitioner for lifting, transporting, packing, forwarding and dispatching/delivery of Weekly News Journals "Employment News" and "Rozgar Samachar" in English, Hindi and Urdu all over India.

(3.) The petitioner is a proprietorship firm and is, inter alia, engaged in providing packing, transportation and dispatching services over various locations in India.