(1.) Cm No.36938/2018 (for exemption)
(2.) The application is disposed of.
(3.) This petition under Article 227 of the Constitution of India impugns the order dated 25th April, 2018 in HMA No.704/2017 of the Court of Principal Judge, Family Courts (South), Saket, New Delhi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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