LAWS(DLH)-2018-4-427

SUKHDEV SINGH Vs. SHEETAL SURI & ORS

Decided On April 27, 2018
SUKHDEV SINGH Appellant
V/S
Sheetal Suri And Ors Respondents

JUDGEMENT

(1.) This appeal has been filed challenging the order dated 10th October, 2017 passed by the ld. Single Judge in CS(OS)No.2092/2010.

(2.) The appellant Sukhdev Singh before us was the defendant no.1 in the suit while the suit was filed by Sheetal Suri - respondent no.1 herein. The respondent no.2 - Raghubir Singh was defendant no.2 in the suit. The plaintiff and the defendant no.1 are siblings while the defendant no.2 is their father's brother i.e. paternal uncle.

(3.) It is to be noted that the defendant no.1 (appellant herein) has filed counter claim which has been registered as CC No.108/2011.