(1.) The present petition has been filed by the petitioner seeking directions to the respondents/CISF to get him medically examined at any hospital as per the recommendations of the respondents and if found fit, declare his result for recruitment to the post of SubInspectors (SI) in the Delhi Police and Central Armed Police Forces (CAPF's) in the CISF Examination, 2016.
(2.) The brief undisputed facts of the case are that on 09.01.2016, Staff Selection Commission (SSC) issued a Notice for recruitment of Sub-Inspectors (SI) in the Delhi Police and Central Armed Police Forces (CAPF's) and Assistant Sub-Inspectors in the CISF Examination, 2016. On 24.01.2016, the petitioner applied for recruitment under the OBC category. He appeared in the preexamination on 20.03.2016, but the same had to be cancelled due to leakage of the examination papers. Subsequently, on 07.06.2016, the petitioner was directed to appear in the written examination conducted at Pandav Nagar, New Delhi. On clearing the written examination, he was called for a Physical Endurance Test (PET), the results whereof were declared on 19.09.2016, wherein he was declared fit. On 18.12.2016 the petitioner sat in the Main Examination (Part-II) at New Delhi and on successfully clearing the said examination, he was issued a letter dated 24.03.2017 for document verification and Medical Examination scheduled on 18.04.2017. The petitioner was medically examined at the Composite Hospital, BSF on 19.04.2017, where he was declared medically unfit on account of suffering from 'Tremors, Overweight & Hypertension'.
(3.) Aggrieved by the aforesaid findings, the petitioner filed an appeal on 25.04.2017 and sought a Review Medical Board, which request was acceded to and on 24.06.2017 the Review Medical Board asked the petitioner to appear at the Composite Hospital, BSF, Jodhpur on 19.07.2017 for a medical examination, which he did but was declared fit for 'Tremors and Overweight'. The petitioner was, however, declared unfit on account of 'Hypertension'.