(1.) Cm APPL.5323/2015
(2.) The Respondent/Defendant (hereinafter, "Defendant") was directed to be served through publication vide order dated 22nd January, 2018. None appears for the Defendant and they are proceeded ex-parte.
(3.) Copy of the publication is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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