LAWS(DLH)-2018-12-368

BRIG SANJAY PURI Vs. SHWETA PURI & ANR

Decided On December 20, 2018
Brig Sanjay Puri Appellant
V/S
Shweta Puri And Anr Respondents

JUDGEMENT

(1.) Cm.Appl 44964/2018 (delay of 107 days)

(2.) The application stands disposed of.

(3.) The present appeal has been filed against the order dated 06.06.2018 passed by the Family Court on an application filed by the respondent/wife seeking rent.