(1.) I A No.3074/2018 (of defendant u/O IX R-7 of CPC)
(2.) To be not shown in the Cause List.
(3.) The application of the plaintiff for interim relief is for consideration.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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