VINOD KUMAR Vs. JOGINDER PAL

Referred Judgements :-

CHAMELI WATI AND ANR. VS DELHI MUNICIPAL CORPORATOIN [RELIED ON]
GUJARAT STATE ROAD TRANSPORT CORPN. VS RAMANBHAI PRABHATBHAI [RELIED ON]
RUKMANI DEVI AND ORS. VS OM PRAKASH [RELIED ON]
ORIENTAL FIRE AND GENL. INS. CO. LTD. VS SUDHA DEVI [RELIED ON]
GENERAL MANAGER,KERALA STATE ROAD TRANSPORT CORPORATION VS SUSAMMA THOMAS [RELIED ON]
ARATI BEZBARUAH VS DY. DIRECTOR GENERAL,GEOLOGICAL SUVEY OF INDIA [RELIED ON]
MOHD. ISRAIL VS DTC AND ORS. [RELIED ON]
ZAMRI AND ORS. VS VIJINDER SINGH [RELIED ON]
BIJOY KUMAR DUGAR V. BIDYA DHAR DUTTA [REFERRED]
LEKH RAJ AND ANR. VS SURAM SINGH [RELIED ON]