(1.) IN view of my decision in CRP No. 166 of 2007 M/s National Textile corporation Ltd. and Anr. Vs. Shri Ashval Vaderaa, this petition stands dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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