(1.) THE matter is directly covered by my order in CM (M) No. 1472/2007. The petition is dismissed in view of my judgment in CM (M) No. 1472/2007.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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