(1.) CM No. 13322 of 2008 in IT Appeal No. 1164 of 2008 The delay in refiling is condoned.
(2.) THIS application stands disposed of. T Appeal No. 1164 of 2008
(3.) THIS appeal under s. 260A of the IT Act, 1961 (hereinafter referred to as the 'said Act') filed by the Revenue is 2000 -01.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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