VATIKA FARMS PRIVATE LIMITED Vs. UNION OF INDIA

Referred Judgements :-

PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA ANOTHER SUPERINTENDENT OF CENTRAL EXCISE VS. PARAMESWARAN MATCH WORKS:GANDHIJI COTTAGE MATCH WORKS [REFERRED TO]
JOSE DA COSTA VS. BSCORA SADASIVA SINAI NARCORNIM [REFERRED TO]
SHASHIKANT LAXMAN KALE VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. EXPRESS NEWSPAPERS LIMITED [REFERRED TO]
M C DHINGRA VS. UNION OF INDIA [REFERRED TO]
UNIVERSITY GRANTS COMMISSION ANIL KUMAR VS. SADHANA CHAUDHARY:STATE OF BIHAR [REFERRED TO]
AMI LAL BHAT VS. STATE OF RAJASTHAN [REFERRED TO]
ANUKUL CHANDRA PRADHAN ADVOCATE SUPREME COURT VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. SHIVANANDA PATHAK [REFERRED TO]
UNION OF INDIA VS. M V VALLIAPPAN [REFERRED TO]
DHARAM DUTT VS. UNION OF INDIA [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
BIDHANNAGAR SALT LAKE WELFARE ASSON VS. CENTRAL VALUATION BOARD [REFERRED TO]
CHHOTALAL S. AJMERA (HUF) VS. COMMISSIONER OF INCOME TAX [REFERRED TO]