(1.) ALL these petitions stand decided by a common judgment. For orders see judgment dated 28th August, 2008 in W. P. (C) No. 7297/2007. Registry to place a photocopy of aforesaid judgment in respective files of the connected writ petitions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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