(1.) RULE DB.
(2.) AT the request of the learned counsel for the parties, the petition is taken up for final disposal.
(3.) THE petitioner was commissioned in the Armed services on 3. 12. 1972 and was promoted to the rank of Brigadier in February 2005. The comments of the petitioner were sought on 23. 6. 2006 in respect of the allegation that the petitioner was bringing pressure/influence to seek posting of his choice which was replied to by the petitioner. A show cause notice was issued on 31. 7. 2006 to which the petitioner also submitted a reply. The petitioner was awarded severe Displeasure (Recordable) by GOC 10 Corps on 31. 8. 2006.