(1.) THE matter has been called out twice but there is no appearance on behalf of the assessee despite service.
(2.) ADMIT .
(3.) THE following substantial questions of law are framed for consideration :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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