HINDUSTAN LEVER LTD. Vs. RAMESHWAR MUNDIA

JUDGEMENT

(1.) HEARD learned Counsel for the appellant.

(2.) A short issue arises for consideration: whether statutory authorities are governed by the principle of comity.

(3.) THE appellant and the respondent are running a feud with respect to the claim of the appellant that the wrapper of the respondent in which it sells detergent is a slavish copy of the label of the appellant.