(1.) AFTER both parties closed evidence an application was filed by the plaintiff pleading as under :-
(2.) IT was prayed that Mr.B.Chakrawarthy be permitted to be examined as a witness to prove the receipt dated 6.9.1995.
(3.) RESPONDENTS suit seeking specific performance of a collaboration agreement dated 6.9.1995 averred in para 4 and para 8 as under:- "