LAWS(DLH)-2008-3-273

SMT. RAJ ROSHINI Vs. SHRI SURINDER KUMAR

Decided On March 03, 2008
Smt. Raj Roshini Appellant
V/S
Shri Surinder Kumar Respondents

JUDGEMENT

(1.) BEFORE hearing learned Counsel for the parties I met the parties in chamber in presence of Master Anish and Master Siddhant.

(2.) THE elder son Master Anish has shown extreme hostility towards his father and in presence of his father has given specific incidents of his father having assaulted not only his mother but even him. Details of the assault have been given by Master Anish. After initially denying having assaulted his wife and Master Anish, the respondent attempted to argue out with Master Anish that he was provoked into so doing.

(3.) MASTER Anish was born on 24.1.1991. He is aged 17 years and 1 month. Issue of his custody would lose all meaning after 11 months. Master Siddhant was born on 24.6.1996. He is aged 11 years and 8 months.