SANDEEP Vs. STATE

JUDGEMENT

(1.) CRL. M. A. No. 13968/2008 (Exemption)Allowed subject to just exceptions. Application stands disposed of. Bail Application No. 2417/2008 this is a petition for pre-arrest bail in FIR no. 291/2008 dated 23. 6. 2008, under section 342/328/376/511/34 of Indian Penal code registered at Police Station Ambedkar nagar, New Delhi.

(2.) INTERIM bail is sought on the to ground that the marriage of elder brother of the petitioner is fixed for 29th November, 2008 at Gwalior.

(3.) NOTICE Mr. R. N. Vats, Additional public Prosecutor accepts notice on behalf of the State.