RABIA Vs. JAMIA MILLIA ISLAMIA UNIVERSITY

JUDGEMENT

(1.) BY this writ petition, the petitioner assails a communication dated 1st february, 2008 whereby the respondents communicated the decision of the Dean faculty of Education cancelling the petitioner's admission to the B. Ed. (Nursery education) course conducted by the respondent no. 1.

(2.) THERE is no dispute to the material facts essential for the purposes of effective adjudication of the subject matter of this writ petition and to the extent necessary, the same are noted hereafter. The petitioner had passed her high school and senior secondary examination from the Jamia Millia Islamia, New delhi. After completing her senior secondary education, she successfully completed her B. A. History (Hons.) from the respondent no. 1 University in the 2004-2005 academic session. To support her submissions in this writ petition, reliance is placed on the petitioner having pursued the compulsory subject of islamiat and Urdu language in the first year of her B. A. Course in which she claims to have obtained 72% marks. After completion of her graduation, the petitioner sought admission to the one year B. Ed. (Nursery Education) course for the academic session 2007-2008 in the Urdu medium category.

(3.) THE petitioner was found eligible to undergo the entrance examination by the respondents and she was issued a role number and admit card for the same. The petitioner was declared successful in the results of the written test displayed on 24th July, 2007 and she was called for an interview on 27th July, 2007 which also she successfully undertook. The final list of successful candidates admitted to the B. Ed. (Nursery Education) course was declared on 31st july, 2007 in which the petitioner was declared successful, fees was deposited by her on 1st August, 2007 alongwith all original documents. Upon completion of all formalities the petitioner has attended classes conducted by the respondents from 8th August, 2007 till 4th February, 2008. During such period the petitioner not only attended classes but also undertook teaching practice, as required by the course, in two schools.