(1.) THE appeal was admitted on 29. 10. 2002. On an application filed seeking early hearing the hearing of the appeal was expedited.
(2.) TRIAL Court record has been requisitioned.
(3.) HEARD learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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