JAGPAL SINGH Vs. DELHI TRANSPORT CORPORATION

JUDGEMENT

(1.) In all these writ petitions since a common question of law is involved, therefore, they are taken up together and disposed of by one order.

(2.) The principal questions of law raised in these petitions are:

(3.) In order to appreciate and dispose of the above points raised let us understand relevant facts and the rules on the point which are necessary for the determination of these questions.