(1.) JUDGMENT ~
(2.) THIS Civil Revision is directed against the order made by a Subordinate Judge, Delhi, dismissing the petitioner's application under section 8 of the Arbitration Act, 1940.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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