BRITANNIA INDUSTRIES LTD Vs. ITC LIMITED

Referred Judgements :-

SINGER V. LOOG [REFERRED TO]
TREGO V. HUND [REFERRED TO]
IMPERIAL TOBACCO V. PURNELL [REFERRED TO]
IRC V. MULLER AND CO.'S MARGARINE LIMITED [REFERRED TO]
PAYTON V. SNELLING [REFERRED TO]
SCHWEPPES V. GIBBENS [REFERRED TO]
A.G. SPALDING AND BROS V. A.W. GAMAGE LIMITED [REFERRED TO]
BRYANT AND MAY V. UNITED MATCH [REFERRED TO]
BURBERRYS V. CORDING [REFERRED TO]
CAMPARE SAPER V. SPECTER'S WITH TAVENER RUTLEDGE V. SPECTER'S [REFERRED TO]
JONES V. ANGLO-AMERICAN [REFERRED TO]
REDDAWAY V. BANHAM L.R. [REFERRED TO]
SAPER V. SPECTER'S [REFERRED TO]
WEINGARTEN V. BAYER [REFERRED TO]
CF. NEW WAY V. LUCKING [REFERRED TO]
CF. WHITE,HUDSON V. ASIAN [REFERRED TO]
H.P. BULMER LTD AND SHOWERINGS LTD V. J. BOLLINGER S.A. AND CHAMPAGNE LANSON PEREET FILS [REFERRED TO]
HARRODS LTD V. HARRODIAN SCHOOL LTD [REFERRED TO]
KLISSERS FARMHOUSE BAKERIES V. HARVEST BAKERIES [REFERRED TO]
RECKITT AND COLMAN PRODUCTS LTD V. BORDEN [REFERRED TO]