COLLECTOR OF STAMPS/SDM Vs. RAMAN KUMAR

JUDGEMENT

(1.) On 12th October, 2017, the following order was passed:

(2.) Ms. Palak Rohmetra, Advocate for the petitioner states that Mr. Sanjay Dewan, Advocate is busy in another Court and that the file could not be received owing to the Delhi Government having declared today as a holiday. On enquiry, she states that the file will be received tomorrow.

(3.) The counsel for the respondent has handed over in the Court, photocopies of a bunch of documents sought on the last date of hearing and which indeed show that the sale deed is in favour of Smt. Anita Sharma, being the wife of the respondent.