LAWS(DLH)-2017-12-372

SARLA GUPTA Vs. STATE & ORS

Decided On December 18, 2017
Sarla Gupta Appellant
V/S
State And Ors Respondents

JUDGEMENT

(1.) This order is in continuation of the earlier order dated 13th December, 2017.

(2.) The main counsel Mr. Anil Sharma, for the petitioner, has not appeared today also and Mr. Jaskaran Singh, Advocate who had appeared on 13th December, 2017 appears today also.

(3.) Mr. Jaskaran Singh, Advocate is not even conscious of the query which was made to him on 13th December, 2017 and resultantly has no answer to the same. He only states that the stay should not be vacated.