LAWS(DLH)-2017-7-239

SUNIL KUMAR GOYAL Vs. HARBANS SINGH

Decided On July 18, 2017
SUNIL KUMAR GOYAL Appellant
V/S
HARBANS SINGH Respondents

JUDGEMENT

(1.) Caveat No. 602/2017

(2.) The caveat stands discharged and disposed of. CM No.23370/2017 (for exemption)

(3.) Allowed, subject to just exceptions.