LAWS(DLH)-2017-3-357

SUNITA KHATOLIA Vs. DELHI SC/ST/OBC/MINORITIES & HANDICAPPED FINANCIAL & DEVELOPMENT CORPORATION LTD. & ORS.

Decided On March 28, 2017
Sunita Khatolia Appellant
V/S
Delhi Sc/St/Obc/Minorities And Handicapped Financial And Development Corporation Ltd. And Ors. Respondents

JUDGEMENT

(1.) - C.M. Appl. No. 7103/2016 (for restoration) This is an application seeking restoration of the W.P. (C) No. 2060/2004 which was dismissed for non-prosecution.

(2.) For the reasons stated in the application and no opposition on behalf of the opposite counsel, the application is allowed and W.P. (C) No. 2060/2004 is restored to its original number.

(3.) C.M. stands disposed of. W.P.(C) No. 2060/2004