LAWS(DLH)-2017-2-245

ABB INDIA LTD. Vs. COMMISSIONER TRADE & TAXES

Decided On February 27, 2017
Abb India Ltd. Appellant
V/S
COMMISSIONER TRADE AND TAXES Respondents

JUDGEMENT

(1.) CM Nos.7805/2017, 7807/2017, 8005/2017, 8007/2017, 8009/2017, 8011/2017, 8013/2017, 8015/2017, 8017/2017, 8019/2017, 8021/2017, 8023/2017, 8025/2017, 8027/2017, 8029/2017, 8031/2017, 8033/2017, 8035/2017, 8037/2017, 8039/2017, 8041/2017, 8043/2017, 8045/2017, 8047/2017, 8049/2017, 8051/2017, 8053/2017, 8055/2017, 8057/2017, 8059/2017, 8061/2017, 8063/2017, 8065/2017, 8067/2017, 8069/2017, 8071/2017, 8073/2017, 8075/2017, 8077/2017, 8079/2017, 8081/2017, 8083/2017, 8085/2017, 8087/2017, 8089 /2017 & 8091/2017 (for exemptions)

(2.) The applications are disposed off.

(3.) Issue notice. Mr. Shadan Farasat, Advocate accepts notice on behalf of the Revenue.