(1.) Exemption application is allowed, subject to all just exceptions.
(2.) Issue notice.
(3.) Notice is accepted by Mr. Sanjeev Narula, CGSC on behalf of the Respondent No. 1 and by Ms. Sonu Bhatnagar, Advocate on behalf of the Respondent Nos. 2 and 3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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