(1.) CM No. 43975 of 2016.
(2.) Application is disposed of.
(3.) The eviction order has been assailed by the petitioners/tenants inter-alia on the following grounds :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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