(1.) Allowed, subject to all just exceptions.
(2.) The application is disposed of.
(3.) This is an application filed on behalf of the petitioner seeking condonation of delay of 29 days in filing the present petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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