(1.) Cav No. 630/2017 1.Since the caveator has put in appearance, the caveat stands discharged. C.M. No. 24365/2017
(2.) Exemption allowed, subject to all just exceptions.
(3.) The application stands disposed of. LPA 467/2017 and C.M. Nos.24364/2017 and 24366/2017
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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