LAWS(DLH)-2017-8-295

NOOR MOHAMMD Vs. KANTA AGGARWAL

Decided On August 28, 2017
Noor Mohammd Appellant
V/S
KANTA AGGARWAL Respondents

JUDGEMENT

(1.) Caveat No. 770 of 2017

(2.) The caveat stands discharged.

(3.) Allowed, subject to just exceptions.