UMAR KHALID Vs. JAWAHARLAL NEHRU UNIVERSITY

Referred Judgements :-

STATE BANK OF PATIALA V. S.K. SHARMA [REFERRED TO]
LIC V. R.K. MAHAJAN [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LIMITED CHAIBASA CEMENT WORKS JHINKPANI VS. THEIR WORKMEN [REFERRED TO]
SURESH KOSHY GEORGE VS. UNIVERSITY OF KERALA [REFERRED TO]
HIRA NATH MISHRA VS. PRINCIPAL RAJENDRA MEDICAL COLLEGE RANCHI [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
TILAK CHAND MAGATRAM OBHAN VS. KAMALA PRASAD SHUKLA [REFERRED TO]
COMMITTEE OF MANAGEMENT KISAN DEGREE COLLEGE VS. SHAMBHUSARANPANDEY [REFERRED TO]
CHIEF COMMISSIONER OF INCOME TAX ADMINISTRATION BANGALORE VS. V K GURURAJ [REFERRED TO]
STATE OF PUNJAB VS. BAKHSHISH SINGH [REFERRED TO]
STATE OF UTTAR PRADESH VS. SHATRUGHAN LAL [REFERRED TO]
V RAMANA VS. APSRTC [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
DIRECTOR INDIAN OIL CORP LTD VS. SANTOSH KUMAR [REFERRED TO]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
ORYX FISHERIES PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
AMRITASHVA KAMAL VS. JAWAHARLAL NEHRU UNIVERSITY [REFERRED TO]
STATE OF GUJARAT VS. PAGI BHURABHAI RUMALBHAI [REFERRED TO]
RAM CHANDER ROY VS. UNIVERSITY OF ALLAHABAD [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
NIRMALA J. JHALA VS. STATE OF GUJARAT [REFERRED TO]
AJEET SEEDS LTD VS. K. GOPALA KRISHNAIAH [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]