LAWS(DLH)-2017-3-355

S. GHOSH AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY

Decided On March 28, 2017
S. Ghosh And Associates Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) - IA No.3908/2017 Allowed, subject to all just exceptions.

(2.) The application stands disposed of. ARB. A. (COMM.) 7/2017.

(3.) Issue notice. The learned counsel for the respondent accepts notice.