LAWS(DLH)-2017-5-197

SWADEEP KUMAR Vs. ALLAHABAD BANK

Decided On May 24, 2017
Swadeep Kumar Appellant
V/S
ALLAHABAD BANK Respondents

JUDGEMENT

(1.) CM Appln. No. 10798/2017

(2.) The application stands disposed of.

(3.) Issue notice. Notice is accepted by learned counsel for the respondents.