BOMAN R IRANI Vs. RASHID AHMAD MIRZA

Referred Judgements :-

WANDER LTD. V. ANTOX INDIA. (P) LTD. [REFERRED TO]
AMRITDHARA PHARMACY VS. SATYA DEO GUPTA [REFERRED TO]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
MAHENDRA AND MAHENDRA PAPER MILLS LIMITED VS. MAHINDRA AND MAHINDRA LIMITED [REFERRED TO]
BAKER HUGHES LTD VS. HIROO KHUSHLANI [REFERRED TO]
GORA MAL HARI RAM VS. BHARAT SOAP [REFERRED TO]
B K ENGINEERING CO VS. UBHI ENTERPRISES REGD [REFERRED TO]
N R DONGRE VS. WHIRLPOOL CORP [REFERRED TO]
BAKER HUGHES LIMITED VS. HIROO KHUSHALANI [REFERRED TO]
SONA SPICES PVT LTD VS. SOONGACHI TEA INDUSTRIES PVT LTD [REFERRED TO]
MORGARDSHAMMAR AB VS. MORGARDSHAMMAR INDIA PVT LTD [REFERRED TO]
BATA INDIA LTD VS. PYARE LAL and CO [REFERRED TO]
SUNDER PARMANAND LALWANI VS. CALTEX INDIA LTD [REFERRED TO]
KAMAL TRADING CO BOMBAY VS. GILLETTE U K LIMITED MIDDLES SEX ENGLAND [REFERRED TO]
SMITHKLINE BEECHAM PLC VS. SUNIL SARMALKAR [REFERRED TO]
ROLEX SA VS. ALEX JEWELLERY PVT. LTD. [REFERRED TO]